Ranjit Rajbanshi vs Unknown
2021 Latest Caselaw 4753 Cal

10.09.2021 Item no.7.

Court No.42.

AB

(Via Video Conference)

CRA No. 458 of 2018 With I A CRAN 2 of 2020

In the matter of : Ranjit Rajbanshi

......Appellant.

Mr. Pratip Kr. Chatterjee, Ms. Aiswarjya Gupta ...for the Appellant.

Mr. S. G. Mukherjee, ld. PP, Ms. Faria Hossain, Ms. Baishali Basu ...for the State.

Learned Counsel for the State, in her usual fairness,

cites a judgment of the Supreme Court, reported at AIR 2001 SC

2075 (State of Himachal Pradesh Vs Gian Chand), which

substantially covers all the propositions involved in the present

appeal. Hearing is concluded. The matter is reserved for

judgment.

(Sabyasachi Bhattacharyya, J.)