Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2021 Latest Caselaw 1147 Cal/2

Citation : 2021 Latest Caselaw 1147 Cal/2
Judgement Date : 28 September, 2021

Calcutta High Court

Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others on 28 September, 2021

OD-47
                                     EC/189/2019
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                            SREEJIT KUMAR TAGORE
                                      VS
                      RADHA KISSEN BHATTER AND 10 OTHERS


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th September, 2021.

Appearance:

Mr. K. C. Das, Mr. S. Sen, Ms. A. Dutta, Advocates for decree holder.

The Court: At the instance of the decree holder, let this matter

appear on 4th October, 2021.

The decree holder is directed to serve a notice on all the judgment

debtors informing them of the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.

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