Vidyawati Gupta & S. C. Agarwal ... vs Cic Society
2021 Latest Caselaw 1139 Cal/2

OD-28
                                     EC/83/2010
                       IA NO: GA/2/2018(Old No:GA/2379/2018)
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                  VIDYAWATI GUPTA & S. C. AGARWAL (HUF) & ORS.
                                       VS
                                 CIC SOCIETY


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Appearance:

Mr. S. Bhattacharya, Adv.

The Court: The decree-holder prays for an accommodation. Let

this matter appear in the monthly list of December 2021.

In the meantime, the decree holder is directed to effect service of a

notice on the judgment debtor.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.