Srei Equipment Finance Limited vs Prakash Pandit
2021 Latest Caselaw 1136 Cal/2

OD-39
                                     EC/254/2018
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                         SREI EQUIPMENT FINANCE LIMITED
                                       VS
                                 PRAKASH PANDIT


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Mr. A. Chopra, Adv.

The Court: Let this matter appear on October 1, 2021.

In the meantime, the decree-holder is requested to ascertain as to

whether the judgment debtor has received the earlier notice in terms of the

order dated September 16, 2021.

(RAVI KRISHAN KAPUR, J.) SK/pkd.