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Indusind Bank Limited vs Binod Kumar Pashman & Anr
2021 Latest Caselaw 1098 Cal/2

Citation : 2021 Latest Caselaw 1098 Cal/2
Judgement Date : 24 September, 2021

Calcutta High Court
Indusind Bank Limited vs Binod Kumar Pashman & Anr on 24 September, 2021
OD - 8

                                   EC 19/2018
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                            INDUSIND BANK LIMITED
                                   VERSUS
                         BINOD KUMAR PASHMAN & ANR.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 24th September, 2021.

                                                                             Appearance:
                                                            Mr. Subhankar Chakraborty,
                                                            Mr. Saptarshi Bhattacharjee,
                                               Ms. R. Manna, Advs., for the decree-holder.
                                                     .

The Court: An accommodation is prayed for on behalf of the decree-holder.

None appears on behalf of the judgment-debtors nor is any accommodation

prayed for on their behalf.

Let this matter appear on 30 September 2021.

(RAVI KRISHAN KAPUR, J.)

S.Das AR[CR]

 
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