M/S. Abhisek Construction vs West Bengal Housing Board
2021 Latest Caselaw 1085 Cal/2

OD-47

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/529/2019

                       M/S. ABHISEK CONSTRUCTION
                                 Versus
                       WEST BENGAL HOUSING BOARD


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th September, 2021

Appearance:

Mr. Aniruddha Mitra, Adv.

Mr. Madan Mohan Roy, Adv.

Mr. Surajit Dutta, Adv.

Mr. Subhabrata Datta, Adv. Mr. Debashis Sarkar, Adv.

The Court: An accommodation is prayed for on behalf of the judgment

debtor. None appears on behalf of the decree-holder nor is any accommodation

prayed for on their behalf.

Let this matter appear in the Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO