Cholamandalam Investment And ... vs Sikandar Mondal And Anr
2021 Latest Caselaw 1074 Cal/2

Citation : 2021 Latest Caselaw 1074 Cal/2
Judgement Date : 23 September, 2021

Calcutta High Court

Cholamandalam Investment And ... vs Sikandar Mondal And Anr on 23 September, 2021

OD-75
                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               EC/546/2019


       CHOLAMANDALAM INVESTMENT AND FINANCE CO. LIMITED
                           Versus
                  SIKANDAR MONDAL AND ANR.



     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd September, 2021.

The Court: None appears on behalf of the judgment debtor nor is

any accommodation prayed for on their behalf.

Let this matter appear on 30 September 2021. In the meantime the

decree holder is directed to serve a notice forthwith on the judgment

debtors.

The decree holder is directed to file an affidavit of service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

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