Sumati Chand Dakalia & Ors vs Comsource Data System & ...
2021 Latest Caselaw 1068 Cal/2

Citation : 2021 Latest Caselaw 1068 Cal/2
Judgement Date : 23 September, 2021

Calcutta High Court

Sumati Chand Dakalia & Ors vs Comsource Data System & ... on 23 September, 2021

                                        1




OD-89

                              IA NO:GA/10/2019
                               IN CS/252/2007
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                 SUMATI CHAND DAKALIA & ORS.
                               VS
     COMSOURCE DATA SYSTEM & INFORMATION TECHNOLOGY P. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd September, 2021.

Mr. Sankar Nath Mukherjee, Mr. Niroj Gupta, Advocates for judgment debtor.

The Court: None appears on behalf of the applicant nor is any

accommodation prayed for. The plaintiff is represented.

Let this matter appear in the monthly list of November, 2021.

(RAVI KRISHAN KAPUR, J.)

pkd/MG.

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