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Sunflower Synergies Pvt. Ltd vs Raja Ram Saraf
2021 Latest Caselaw 1065 Cal/2

Citation : 2021 Latest Caselaw 1065 Cal/2
Judgement Date : 23 September, 2021

Calcutta High Court
Sunflower Synergies Pvt. Ltd vs Raja Ram Saraf on 23 September, 2021
OD-74


                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                               EC/425/2019
                  IA NO.:GA/1/2020 (Old No:/GA/499/2020)

                     SUNFLOWER SYNERGIES PVT. LTD.
                                Versus
                            RAJA RAM SARAF


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd September, 2021

Appearance:

Mr. Aritra Basu, Adv.

Mr. Biswajit Kumar, Adv.

Mr. Debayan Sen, Adv.

..for the decree-holder

The Court: Let this matter appear in the Monthly List of November, 2021.

In the meantime, the decree-holder is directed to serve a notice on the

judgment debtor as well as the Advocates appearing on his behalf informing

them of the returnable date.

Let GA/499/2020 appear along with EC/425/2019 on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

 
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