Finance Company Limited vs Madhabi Mondal And Anr
2021 Latest Caselaw 1050 Cal/2

OD-63


                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/48/2021

                 M/S. CHOLAMANDALAM INVESTMENT AND
                       FINANCE COMPANY LIMITED
                                Versus
                       MADHABI MONDAL AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd September, 2021

Appearance:

Ms. Tutul Das Singh, Adv.

Mr. Amar Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

...for the petitioner

The Court: The judgment-debtors are represented. The decree-holder is

directed to serve a copy of the execution application on the judgment-debtors.

Let the matter appear on 7th October, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO