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M/S. Europcell Gmbh vs Statesman Ltd
2021 Latest Caselaw 1030 Cal/2

Citation : 2021 Latest Caselaw 1030 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court
M/S. Europcell Gmbh vs Statesman Ltd on 21 September, 2021
OD-74
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/271/2020

                             M/S. EUROPCELL GMBH
                                    Versus
                                STATESMAN LTD.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021

Appearance:

Mr.R.K. Khanna, Adv. Mr.S.E.Huda, Adv.

..for the decree-holder

Ms.Amrita Pandey, Adv. ..for the judgment-debtor

The Court : At the instance of the judgment-debtor, let this matter appear

on 24th September, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag

 
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