Indra Chand Boral vs Mrityunjoy Mukherjee
2021 Latest Caselaw 1022 Cal/2

Citation : 2021 Latest Caselaw 1022 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court

Indra Chand Boral vs Mrityunjoy Mukherjee on 21 September, 2021

OD-6
                                    EC/410/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                         INDRA CHAND BORAL
                                 VS
     MRITYUNJOY MUKHERJEE, SUSMITA MUKHERJEE, NOMITA BORAL & ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021.

The Court: None appears on behalf of the judgment debtors. The

decree holder is represented. The decree holder is directed to serve a notice

on all the judgment debtors informing them on the returnable date. Let this

matter appear on September 28, 2021.

(RAVI KRISHAN KAPUR, J.)

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