Reliance Commercial Finance Ltd vs Sanjay Kumar Gupta & Anr
2021 Latest Caselaw 1016 Cal/2

Citation : 2021 Latest Caselaw 1016 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court

Reliance Commercial Finance Ltd vs Sanjay Kumar Gupta & Anr on 21 September, 2021

OD-1
                                  EC/24/2018
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                     RELIANCE COMMERCIAL FINANCE LTD
                                   VS
                        SANJAY KUMAR GUPTA & ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021.

Appearance:

Mr. Senhasis Sen, Adv.

The Court: An accommodation is prayed for on their behalf. None

appears on behalf of the judgment debtor. Let this matter appear in the

monthly list of December, 2021.

(RAVI KRISHAN KAPUR, J.)

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