Srei Equipment Finance Limited vs Lalita Kumari & Anr
2021 Latest Caselaw 1010 Cal/2

OD-9
                                     EC/420/2018
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                          SREI EQUIPMENT FINANCE LIMITED
                                         VS
                                LALITA KUMARI & ANR


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021.

Appearance:

Mr. Swatarup Banerjee, Adv.

The Court: It appears from the Report filed by the Department

that service of this execution application has been effected on the judgment

debtor no. 1.

However, in view of the delay the decree holder is directed to serve a

fresh notice on the judgment debtors.

Let this matter appear on the monthly list of December 2021.

The decree holder is directed to file affidavit of service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK