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Soumen Charbi vs Registrar Co-Operation ...
2021 Latest Caselaw 5320 Cal

Citation : 2021 Latest Caselaw 5320 Cal
Judgement Date : 1 October, 2021

Calcutta High Court (Appellete Side)
Soumen Charbi vs Registrar Co-Operation ... on 1 October, 2021
S/L 3 & 4
01.10.2021

sb CO 1425 of 2021 With CO 1437 of 2021 (Via Video Conference)

Soumen Charbi Vs.

Registrar Co-operation Directorate & Ors.

Mr. Samim Ahammed, Advocate Mr. Gulsanwara Pervin, Advocate ...for the Petitioner Mr. D. K. Sengupta, Advocate Ms. Sweta Saha, Advocate

This matter was directed to appear under the heading

"To Be Mentioned" for the purpose of some clarification.

Heard the learned advocates for the parties.

The points raised by the Court have been clarified.

Hearing is concluded and judgment reserved.

(Hiranmay Bhattacharyya, J.)

 
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