M/S. Kse Electricals Pvt. Ltd vs The Project Director
2021 Latest Caselaw 1332 Cal/2

ODC-16
                                    ORDER SHEET

                                    AP/230/2021
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                M/S. KSE ELECTRICALS PVT. LTD.
                            Versus
THE PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
                           AND ANR.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 8th October, 2021.
     [Via Video Conference]


                                                                              Appearance:
                                                                 Mr. Rajarshi Dutta, Adv.
                                                                 Mr. V. V. V. Sastry, Adv.
                                                                    Mr. Tridib Bose, Adv.
                                                                 Mr. Debjyoti Saha, Adv.

                                                                   Mr. K. R. Thaker, Adv.


            The Court : Learned counsel appearing for the respondent no.2, CITI

BANK, has handed up the notes of submissions on behalf of the said

respondent.

The notes of submissions on behalf of the petitioner are already

before the Court.

Reserve for judgment.

(MOUSHUMI BHATTACHARYA, J.)

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