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Revenue Intelligence vs M/S. Dec Agrotech Pvt. Ltd. & Ors
2021 Latest Caselaw 5955 Cal

Citation : 2021 Latest Caselaw 5955 Cal
Judgement Date : 30 November, 2021

Calcutta High Court (Appellete Side)
Revenue Intelligence vs M/S. Dec Agrotech Pvt. Ltd. & Ors on 30 November, 2021
                                          1




02   30.11.2021                       MAT 819 of 2020
RP   Ct. No. 16
AN                                            with
                                     IA No. CAN 1 of 2020


                          The Additional Director General, Directorate of
                          Revenue Intelligence, Kolkata Zonal Unit & anr.
                                               vs.
                              M/s. Dec Agrotech Pvt. Ltd. & ors.


                  Mr. Kaushik Dey
                  Mr. Tapan Bhanja
                  Mr. B. P. Banerjee
                                                         ... for the appellants

                  Mr.   N. K. Chowdhury
                  Mr.   Arijit Chakraborti
                  Mr.   Nilotpal Chowdhury
                  Mr.   Prabir Bera
                                                        ... for the respondents

Heard the learned counsel for the parties present

at length. Hearing is concluded and the judgment is

reserved.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

 
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