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Nishitesh Banerjee vs State Of West Bengal & Ors
2021 Latest Caselaw 5856 Cal

Citation : 2021 Latest Caselaw 5856 Cal
Judgement Date : 26 November, 2021

Calcutta High Court (Appellete Side)
Nishitesh Banerjee vs State Of West Bengal & Ors on 26 November, 2021
26.11.2021
Item No.01
Court No.32
Avijit Mitra
                    W.P.S.T. No. 49 of 2016   (through video conferencing)




                 In re: An application under Article 226 of the
                 Constitution of India;
                                   And
                       Nishitesh Banerjee
                             - versus -
                       State of West Bengal & ors.


                 Mr. Sagar Bandyopadhyay,
                 Ms. Soma Kar Ghosh
                                   For the Petitioner
                 Mr. Chaitali Bhattacharya
                                   For the State
                 Mr. Sandip Bhattacharya
                                   For the respondent no. 6

Judgment reserved.

(Hiranmay Bhattacharyya,J.) (Tapabrata Chakraborty, J.)

 
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