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Ishika Packaging Pvt. Ltd vs State Of West Bengal & Ors
2021 Latest Caselaw 5704 Cal

Citation : 2021 Latest Caselaw 5704 Cal
Judgement Date : 17 November, 2021

Calcutta High Court (Appellete Side)

Ishika Packaging Pvt. Ltd vs State Of West Bengal & Ors on 17 November, 2021

17th November, 2021 (D/L No.40) (SKB)

W.P.A. 16707 of 2021 (Via Video Conference)

Ishika Packaging Pvt. Ltd.

Versus State of West Bengal & Ors.

Mr. Pramit Bag ... for the petitioner.

Learned counsel appearing for the petitioner seeks

time to place judgment recently delivered by the

Supreme Court.

No one appears for the State.

List this matter on 22nd November, 2021.

(Moushumi Bhattacharya, J.)

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