Citation : 2021 Latest Caselaw 1394 Cal/2
Judgement Date : 9 November, 2021
OD-83
EC/521/2019
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
(Via Video Conference)
FUTURE LIFESTYLE FASHIONS LTD.
VERSUS
EVERSIGHT TRADECOMM PVT. LTD AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date: 9th November, 2021.
Appearance:
Mr.A. Guha, Adv.
Mr.S.Sengupta, Adv.
..for the judgment-debtors.
The Court:- Let this matter appear under the heading 'For Examination of
Judgment-Debtors' on 22 November 2021.
The judgment-debtor no.3 is directed to be present for examination on the
returnable date.
(RAVI KRISHAN KAPUR, J.)
D.Ghosh
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