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Kotak Mahindra Bank Ltd vs Noni Gopal Ghosh & Anr
2021 Latest Caselaw 1389 Cal/2

Citation : 2021 Latest Caselaw 1389 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court
Kotak Mahindra Bank Ltd vs Noni Gopal Ghosh & Anr on 9 November, 2021
OD-43
                                   EC/388/2018
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                           KOTAK MAHINDRA BANK LTD
                                     VS
                           NONI GOPAL GHOSH & ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

Appearance:

Ms. Nilanjana Adhya, Adv. Mr. Abhishek Agrawal, Adv.

Ms. Shrayashee Das, Adv. Mr. Jishnujit Roy, Adv.

The Court: At the instance of the judgment debtor let this matter appear

on 17 November, 2021 under the heading "For Examination of Judgment

Debtors".

(RAVI KRISHAN KAPUR, J.)

SK

 
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