Nalini Nanalal Mekani vs Pranay Khemka
2021 Latest Caselaw 1383 Cal/2

OD-26

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                   EC/177/2018

                            NALINI NANALAL MEKANI
                                    Versus
                               PRANAY KHEMKA

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021

Appearance:

Mr. K. Shah, Adv.

Mr. Aniket Chowdhury, Adv.

...for the decree-holder

The Court:- An accommodation is prayed for on behalf of the decree-holder.

The judgment-debtor is represented.

Let this matter appear on 7th December, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag