Eskay Brothers Steels Limited vs Ajajy Jaiswal
2021 Latest Caselaw 1364 Cal/2

OD-41
                                 EC/364/2018
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                      ESKAY BROTHERS STEELS LIMITED
                                   VS
                              AJAJY JAISWAL


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

Appearance:

Mr. Rajarshi Dutta, Adv. ... for decree holder.

Mr. Chayan Gupta, Adv.

Ms. Gouri Shankar Gupta, Adv.

...for judgment debtor.

The Court: The parties are represented. Let this matter appear on 7

December, 2021 under the heading "For Examination of Judgment Debtors".

(RAVI KRISHAN KAPUR, J.) SK