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Jra Global Pte Ltd vs Vxl Digila Pvt Ltd
2021 Latest Caselaw 1354 Cal/2

Citation : 2021 Latest Caselaw 1354 Cal/2
Judgement Date : 8 November, 2021

Calcutta High Court
Jra Global Pte Ltd vs Vxl Digila Pvt Ltd on 8 November, 2021
OD-10

                               EC/204/2017
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                           (Via Video Conference)



                            JRA GLOBAL PTE LTD.
                                  VERSUS
                             VXL DIGILA PVT LTD.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 8th November, 2021.

Appearance:

Mr.Abhirup Chakraborty, Adv.

The Court:- None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf.

The decree-holder is directed to serve a notice on the judgment-debtors

informing them of the returnable date.

Let this matter appear on 16 November 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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