M/S. Techma Engineering ... vs Union Of India
2021 Latest Caselaw 335 Cal/2

ORDER SHEET
                                                                              OD-1

                                EC/361/2019
                      IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL DIVISION
                               ORIGINAL SIDE


             M/S. TECHMA ENGINEERING ENTERPRISE PVT. LTD.
                               VERSUS
                           UNION OF INDIA


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 25th March, 2021.

(Via Video Conference)

Appearance:

Ms. Aindrila Basu, Adv.

Mr. Naba Kumar Das, Adv.

The Court: Supplementary affidavit filed in Court be taken on record.

On the prayer of the learned advocate appearing for the judgment debtor,

time to file an affidavit to the supplementary affidavit is extended till April 7,

2021. List the application under the same heading on April 9, 2021.

(DEBANGSU BASAK, J.)

sp/