Citation : 2021 Latest Caselaw 293 Cal/2
Judgement Date : 15 March, 2021
OD-11
ORDER SHEET
AP/359/2020
IA No. GA/1/2020
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
YASMIN KHALIQUE AND ORS
Versus
MUKHTAR ALAM
BEFORE :
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 15th March, 2021
[Via video conference]
Appearance:
Mr. Shyamal Sarkar, Sr. Adv.
Mr. Sohail Haque, Adv.
Md. Imteyaz Aslam Lodhi, Adv.
... for the petitioners
Mr. Jishnu Saha, Sr. Adv.
Mr. Tarique Quasimuddin, Adv.
Mrs. Zainab Tahur, Adv.
Mr. Ishaan Saha, Adv.
... for the respondent
The Court : Learned counsel for the respondent award-holder has
handed up his Notes in Court today which are taken on record.
Both AP No. 359 of 2020 and GA No.1 of 2020 are reserved for
judgment.
(MOUSHUMI BHATTACHARYA, J.)
RS
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