Citation : 2021 Latest Caselaw 262 Cal/2
Judgement Date : 4 March, 2021
OD 22
ORDER SHEET
AP 246 of 2018
IN THE HIGH COURT AT CALCUTTA
ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
M/S EASTERN METEC PVT LTD
VS
W.B. PRECISION ENGINEERING SOLUTION LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 4th March, 2021.
(Via Video Conference) Mr. Subhrangsu Maiti, Adv.
...appears
The Court: The department will record disposal of AP 246 of 2018 by the
judgment and order dated August 6, 2018.
(DEBANGSU BASAK, J.)
TR/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!