Pronay Krishna Kundu vs The State Of West Bengal & Ors
2021 Latest Caselaw 256 Cal/2

OD-22

                              WPO/1026/2016
                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)


                        PRONAY KRISHNA KUNDU
                                Versus
                   THE STATE OF WEST BENGAL & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 4th March, 2021.
                                                                     Appearance:-

                                                             Mr.Debdutta Basu, Adv.

                                                          Ms.Deblina Chatterjee, Adv.

                                                             Mr.Paritosh Sinha, Adv.
                                                            Ms.Tapati Samanta, Adv.


      The Court : Heard the parties.         The petitioner relies on a judgment

passed by the Hon'ble Supreme Court.

      The respondents are represented and seek for an accommodation to

consider the said judgment.

List this matter on 7th April, 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh