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Nillesh Parrekh vs Assistant Director
2021 Latest Caselaw 2313 Cal

Citation : 2021 Latest Caselaw 2313 Cal
Judgement Date : 24 March, 2021

Calcutta High Court (Appellete Side)
Nillesh Parrekh vs Assistant Director on 24 March, 2021
BR/      24.3.
Mithun
27.      2021
                                          FMAT 36 of 2021
                                               With
                                           CAN 1 of 2021

                                     Nillesh Parrekh
                                           -vs-
                  Assistant Director, Enforcement Directorate, Kolkata
                                          & Ors.

                        Mr. Ranjan Deb Sr. Adv.
                        Mr. Shyamal Sarkar, Sr. Adv.
                        Mr. Rajesh Gupta, Adv.
                        Mr. Meghajit Mukherjee, Adv.
                        Ms. Priyanka Sharma, Adv.

                                                                     ...for the petitioner.
                        Mr. Bhaskar Prosad Banerjee, Adv.
                                                                   ...for the Respondent.

Written notes of argument filed on behalf of both the parties be

kept with the record.

Judgment is reserved.

( Arijit Banerjee, J. )

( Jay Sengupta, J. )

 
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