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WPA/5582/2019
2021 Latest Caselaw 2295 Cal

Citation : 2021 Latest Caselaw 2295 Cal
Judgement Date : 23 March, 2021

Calcutta High Court (Appellete Side)

WPA/5582/2019 on 23 March, 2021

   51
23.03.2021

Ct. No.10 b.das

W.P.A. 5582 of 2019

Mr. Ujjal Roy ...for the petitioner.

Mr. Pinaki Dhole ...for the State.

Heard the parties.

The petitioner is directed to intimate Mr. Dhole,

advocate appearing on behalf of the State about the

judgments that he would rely by 31st of March, 2021.

List this matter for further hearing on 5 th of April,

2021.

(Ravi Krishan Kapur, J.)

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