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WPA/29713/2015
2021 Latest Caselaw 2294 Cal

Citation : 2021 Latest Caselaw 2294 Cal
Judgement Date : 23 March, 2021

Calcutta High Court (Appellete Side)

WPA/29713/2015 on 23 March, 2021

23.03.2021 jb.

W.P.A. 29713 of 2015 (CAN 1 of 2020, CAN 2 of 2020 and CAN 3 of 2020)

Mr. Biswaroop Bhattacharya Mr. Pratik Majumder .... For the Petitioner Mr. Supriyo Chattopadhyay Mr. Mrinal Kanti Ghosh .... For the State

Heard the parties.

In view of the serious issues raised on behalf of the

petitioner I request Mr. Joytosh Majumder, learned

Government Pleader to appear in this matter.

Copies of the judgment relied on by the petitioner are

handed over to the learned advocate appearing for the State.

Let this matter appear on 5th April, 2021.

(Ravi Krishan Kapur, J.)

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