Santosh Kumar Singh vs Union Of India & Ors
2021 Latest Caselaw 1671 Cal

  04.03.2021
Item No. 29
Ct. No. 04
PG

                             F.M.A. 2034 of 2016
                                     With
                 IA no. CAN 1 of 2016 (Old CAN 6706 of 2016)
                            Santosh Kumar Singh
                                      Vs.
                             Union of India & Ors.

               Mr. Achin Kr. Majumder ..........for appellant

               Mr. Narendra Prasad Gupta.....for respondents

Mr. Majumder, learned advocate appears on

behalf of appellant and admits the attestation form

handed up on last occasion by Mr. Gupta, learned

advocate appearing for respondents. We treat the

attestation form, an admitted document, as additional

evidence in the appeal, to enable us to pass

judgment.

Mr. Majumder submits, he will rely on

judgment of Supreme Court in Ram Kumar vs. State

of U.P. reported in AIR 2011 SC 2903 as well as a

recent judgment of said Court, on adjourned date.

List on 9th March, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)