Sri Biswajit Das vs Nasiruddin Ahamed (Mondal) & Ors
2021 Latest Caselaw 3463 Cal

28.06.2021

ns Ct.04 S.A.T. No.448 of 2001

Sri Biswajit Das.

Vs.

Nasiruddin Ahamed (Mondal) & Ors..

The second appeal tender is of year 2001. It is

not in form as certified copies of judgment and decree of

trial Court were not filed. None appears on behalf of

appellant.

Let notice be issued to the learned advocate,

enclosing copy of this order, for taking steps to remove the

defects as well as that the appeal will be listed in monthly

list of August, 2021. In event steps are not taken or

appellant continues to go unrepresented or either of the

above, the appeal is likely to be dismissed on adjourned

date or thereafter.

List in monthly list of August, 2021.

Additional Stamp Reporter will report on

removal of defects or omission, as the case may be.

(Arindam Sinha, J.)

(Biswajit Basu, J.)