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Anr vs Reserve Bank Of India & Ors
2021 Latest Caselaw 3400 Cal

Citation : 2021 Latest Caselaw 3400 Cal
Judgement Date : 24 June, 2021

Calcutta High Court (Appellete Side)
Anr vs Reserve Bank Of India & Ors on 24 June, 2021

24/06/2021 Item No.28 Court No.11.

S. DE Through Video Conference

F.M.A. 90 of 2017

The Peerless General Finance & Investment Co. Ltd. & Anr.

Versus Reserve Bank of India & Ors.

Mr. Abhijit Chatterjee, Sr. Advocate ...for the appellants.

This appeal is directed against the judgment and

order dated June 15, 2016 passed in W.P. No.11089

(W) of 2012 with W.P. No.5232 (W) of 2012 with CAN

7339 of 2012, CAN 6346 of 2012 and CAN 6787 of

2012.

At this stage, on call, Mr. Ahijit Chatterjee,

learned senior advocate submits that the appeal has

become infractuous and the appeal has not been

pressed.

Hence, the appeal being FMA 90 of 2017 stands

dismissed as infractuous.

[Saugata Bhattacharyya, J.] [Shivakant Prasad, J.]

 
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