Banbehari Gharami vs Sm. Kamala Bala Gharami & Ors
2021 Latest Caselaw 3267 Cal

18.06.2021

ns Ct.04 S.A.T. No.2855 of 2001

Banbehari Gharami.

Vs.

Sm. Kamala Bala Gharami & Ors.

The second appeal tender is of year 2001.

Three defects have been reported. Firstly, the preamble is

bereft of name of the learned Judges of the Courts below.

Secondly, copy of decree of trial Court does not carry date

of judgment of that Court. Thirdly, the appeal is delayed

by 505 days as reported on 11 th June, 2001. None appears

on behalf of appellant.

Let notice be issued to the learned advocate

enclosing copy of this order for taking steps to remove the

defects as well as that the appeal will be listed in monthly

list of August, 2021. In event steps are not taken or

appellant continues to go unrepresented or either of the

above, the appeal is likely to be dismissed on adjourned

date or thereafter.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Biswajit Basu, J.)