Smt. Balaji Mondal & Ors vs Sri Baneswar Mondal
2021 Latest Caselaw 3247 Cal

17.06.2021

ns Ct.04 S.A.T. No.1060 of 1999

Smt. Balaji Mondal & Ors.

Vs.

Sri Baneswar Mondal.

The second appeal tender is of year 1999. Two

defects were reported regarding omission to file certified

copy of judgment and decree of trial Court and insufficient

Court fees paid. Order sheet bears order dated 22 nd

November, 2006 made by coordinate Bench saying as

follows:-

"None appears.

Necessary steps be taken within one week from date, else the matter be put for 'Final Order'."

The appeal has again been listed. Appellants

continue to go unrepresented. The defects have not having

been rectified.

The appeal is dismissed.

(Arindam Sinha, J.)

(Biswajit Basu, J.)