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Sri Swapan Kumar Karmakar vs Sri Tapan Kumar Karmakar
2021 Latest Caselaw 3187 Cal

Citation : 2021 Latest Caselaw 3187 Cal
Judgement Date : 10 June, 2021

Calcutta High Court (Appellete Side)

Sri Swapan Kumar Karmakar vs Sri Tapan Kumar Karmakar on 10 June, 2021

10.06.2021

ns Ct.04 S.A.T. No. 25 of 2000

Sri Swapan Kumar Karmakar.

Vs.

Sri Tapan Kumar Karmakar.

The second appeal tender is of year 2000.

Defect reported is that certified copy of judgment and

decree of trial Court have not been filed. None appears on

behalf of appellant.

Let notice enclosing copy of this order be

issued to the learned advocate for removing defects and

that the appeal will be listed in monthly list of August,

2021. In event the defects are not removed, the appeal is

likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Abhijit Gangopadhyay, J.)

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