Jaideep Halwasiya vs Prabha Surana
2021 Latest Caselaw 452 Cal/2

OD-4

                                 ORDER SHEET

                             APOT No.102 of 2021
                                    With
                               CS No.52 of 2021
                            IA No.GA No.1 of 2021
                                  GA No.2 of 2021

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE


                            JAIDEEP HALWASIYA
                                  Versus
                              PRABHA SURANA



      BEFORE:
      The Hon'ble JUSTICE I. P. MUKERJI

The Hon'ble JUSTICE ANIRUDDHA ROY Date: July 09, 2021.

(Via Video Conference)

Appearance:

Mr. Siddhartha Mitra, Sr. Adv. Mr. Reetobroto Mitra, Adv.

Mr. A.P. Gomes, Adv.

Ms. Akriti Jain, Adv.

Mr. Suman Dutt, Adv.

The Court: This appeal against the judgment and order dated 22nd

June, 2021 passed by a learned single judge of this court granting an order

of injunction restraining the appellant from transferring or dealing with his

immovable "assets and, properties" is formally admitted.

List the appeal and the stay application on 12th July, 2021 to

consider the question of stay.

(I. P. MUKERJI, J.)

(ANIRUDDHA ROY, J)

cs.