Tenu Ghosh vs Durgesh Chandra Ghosh & Anr
2021 Latest Caselaw 3911 Cal

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54   22.07.2021

SA 618 of 1984

SAT 1678 of 1998

Tenu Ghosh vs.

Durgesh Chandra Ghosh & anr.

The second appeal tender is of year 1998.

Defects reported are that presentation was delayed by 30

days and certified copies of judgment and decree of trial

Court were not filed. Though printed list has been

published, none appears on behalf of appellant.

It is expected that steps will be taken to remove

the defects, failing which put up for 'Final Order' on 30 th

July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)