Abul Hossain vs Mezahar Hossain & Ors
2021 Latest Caselaw 3882 Cal

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65   20.07.2021

SA 618 of 1984

SAT 4367 of 1998 I.A. No.: CAN 1 of 1998 (Old No.: CAN 10157 of 1998) (CAN not found)

Abul Hossain vs.

Mezahar Hossain & ors.

The second appeal tender is of year 1998.

Additional Stamp Reporter on 23rd June, 2006 reported

presentation was delayed by 87 days. Certified copies of

judgment and decree of trial Court were not filed. Though

printed list has been published, none appears on behalf of

appellant.

It is expected that steps will be taken to remove

the defects, failing which put up for 'Final Order' on 30 th

July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)