Citation : 2021 Latest Caselaw 3828 Cal
Judgement Date : 16 July, 2021
16.07.2021
suman Ct. 42 CRA 622 of 2018
(Via Video Conference)
In the matter of:
Bhema Sk @ Firul Sk Vs.
The State of West Bengal
Mr. Manas Kumar Das ...for the appellant
Mr. Saswata Gopal Mukherjee, ld. P.P. Mr. Swapan Banerjee Mr. Suman De ...for the State
Argument is concluded. Judgment is reserved.
(Bibek Chaudhuri, J.)
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