Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Shri Arabinda Chakraborty vs Smt. Minati Chakraborty
2021 Latest Caselaw 3742 Cal

Citation : 2021 Latest Caselaw 3742 Cal
Judgement Date : 13 July, 2021

Calcutta High Court (Appellete Side)

Shri Arabinda Chakraborty vs Smt. Minati Chakraborty on 13 July, 2021

13.07.2021

PG S.A.T. 1978 of 2002 (Via Video Conference) r

Shri Arabinda Chakraborty Vs.

Smt. Minati Chakraborty

The second appeal tender is of year 2002. On

18th August, 2011 it was reported that erroneous date

of judgment of the trial Court was mentioned in the

memo. The defect can be cured in Court upon leave

obtained but none appears on behalf of appellant.

This, inspite of printed list having been published.

List on 19th July, 2021 under heading 'For

Dismissal'.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs