Citation : 2021 Latest Caselaw 3708 Cal
Judgement Date : 12 July, 2021
12th July,
(AK)
C.O. 336 of 2020
Sri Somenath Das and others Vs.
Sri Biswanath Sasmal
With
CO No.342 of 2020
Sri Somenath Das and others Vs.
Smt. Mina Rani Karmakar
(Via Video Conference)
Mr. Prantic Ghosh ...For the Petitioners in both the matters.
Mr. Prabir Adhya ...For the Opposite Parties in both the matters.
Heard learned counsel for both the parties.
Judgment reserved.
The matter shall next be enlisted tomorrow (July
13, 2021) for passing further orders.
(Sabyasachi Bhattacharyya, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!