Bingas Electrical Electronics & ... vs Aroni Tubes Private Limited & Ors
2021 Latest Caselaw 3602 Cal

     10.
06.07.2021.
 Ct. No. 11.
     F.B.

                                 MAT 279 of 2021
                                       with
                               IA No. CAN 1 of 2021
                                       with
                                   CAN 2 of 2021
                                       with
                                   CAN 3 of 2021



                               (Via Video Conference)



                  Bingas Electrical Electronics & Solar System
                                       -Vs.-
                      Aroni Tubes Private Limited & Ors.


                       Mr.   Mainak Bose,
                       Mr.   Deepnath Roychowdhury,
                       Mr.   Debdeep Sinha,
                       Mr.   Bhaskar Diwedi
                                   ..... For the Appellants.

                       Mr. Saptansu Basu,
                       Mr. Ayan Banerjee,
                       Ms. Debasree Dhamali,
                       Mr. Suman Banerjee
                                 ..... For the Respondent No. 1.

Mr. Jaydip Kar, Ms. Sarmila Das ..... For the Respondent No. 2.

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Mr. Mainak Bose, Mr. Saptansu Basu and Mr.

Jaydip Kar, Learned Counsel, respectively argue on

behalf of the appellants, the Respondent No. 1/the writ

petitioner and the Respondent No. 2/the West Bengal

Agro Industries Corporation Limited (for short the

Corporation).

This Court is informed that cross-objections

numbered COT 16 of 2021 and COT 20 of 2021 have

been filed respectively by the Respondent No. 1 and the

Corporation arising out of the self-same judgment and

order dated 23rd of February, 2021 in the writ petition.

This matter accordingly requires to be

considered along with the cross-objections.

Let MAT 279 of 2021, COT 16 of 2021 and COT

20 of 2021 appear for analogous consideration under

the same heading "Applications" on the 14th of July,

2021.

All parties to act in terms of the copy of the

order downloaded from the official website of this Court.

(Saugata Bhattacharyya, J.) (Subrata Talukdar, J.)