The Secretary vs State Of West Bengal & Ors
2021 Latest Caselaw 3567 Cal

3
    02.07.2021
        jb.
                                 CAN 5 of 2021
                                        in
                                W.P.A. 9597 of 2019
                               (Via Video Conference)

                       The Secretary, West Bengal Central School Service Commission
                                            vs.
                                State of West Bengal & Ors.



                      Dr. Chapales Bandyopadhyay
                                     ....For the Applicant
                      Mr. Firdous Samim
                                     .....For the Respondents

Ms. Ruchira Chatterjee ....For the Writ Petitioners

This application has been filed by the School Service

Commission for extension of time to publish the Interview List

of selected candidates for recruitment as Upper Primary

Teachers.

Learned counsel appearing for the Commission

submits that the direction in the judgment dated 11th

December, 2020 could not be carried out by reason of the

pandemic and the State Assembly Elections. The Interview

List was ultimately published on 21st June, 2021.

The petitioners are represented. It is submitted on

behalf of the petitioners that this application for extension of

time was affirmed on the very date when the Commission was

directed to publish the Interview List.

Upon hearing counsel this Court is of the view that

since the Interview List has already been published on 21st

June, 2021, the present application for extension of time to

publish such list has become infructuous.

CAN 5 of 2021 is accordingly dismissed as having

become infructuous.

(Moushumi Bhattacharya, J.)