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Sri Sunil Kumar Shil vs Sri Pranab Kumar Bhattacharjee & ...
2021 Latest Caselaw 3537 Cal

Citation : 2021 Latest Caselaw 3537 Cal
Judgement Date : 1 July, 2021

Calcutta High Court (Appellete Side)
Sri Sunil Kumar Shil vs Sri Pranab Kumar Bhattacharjee & ... on 1 July, 2021

01.07.2021

PG

S.A.T. 819 of 2001 (Via Video Conference) r

Sri Sunil Kumar Shil Vs.

Sri Pranab Kumar Bhattacharjee & Ors.

The second appeal tender is of year 2001.

Additional Stamp Reporter has reported erroneous

date of judgment recorded in certified copy of decree

of lower appellate Court. None appears on behalf of

appellant.

Let notice be issued to the learned advocate

enclosing copy of this order. In event steps are not

taken to remove the defect or appellant continues to

go unrepresented on adjourned date or thereafter or

either of the above, the appeal is likely to be

dismissed.

List in monthly list of August, 2021.

Additional Stamp Reporter will report on

removal of defect or omission in regard thereto, as the

case may be.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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