State Of West Bengal vs Santosh Kumar Bhattacharjee & Ors
2021 Latest Caselaw 3535 Cal

01.07.2021

PG

S.A.T. 850 of 2001 (Via Video Conference) r

State of West Bengal Vs.

Santosh Kumar Bhattacharjee & Ors.

The second appeal tender is of year 2001.

Per report dated 28th June, 2021 two defects have

been pointed out. Firstly, the appeal is delayed by 05

days and secondly, certified copy of decree of trial

Court bears erroneous date of the judgment. None

appears on behalf of appellant.

Let notice be issued to the learned advocate

enclosing copy of this order. In event steps are not

taken to remove the defects or appellant continues to

go unrepresented on adjourned date or thereafter or

either of the above, the appeal is likely to be

dismissed.

List in monthly list of August, 2021.

Additional Stamp Reporter will report on

removal of defects or omission in regard thereto, as

the case may be.

(Arindam Sinha, J.)

(Biswajit Basu, J.)