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Abdur Rahman vs Sajhan Sk. & Ors
2021 Latest Caselaw 3534 Cal

Citation : 2021 Latest Caselaw 3534 Cal
Judgement Date : 1 July, 2021

Calcutta High Court (Appellete Side)
Abdur Rahman vs Sajhan Sk. & Ors on 1 July, 2021

01.07.2021

PG

S.A.T. 910 of 2001 (Via Video Conference) r

Abdur Rahman Vs.

Sajhan Sk. & Ors.

The second appeal tender is of year 2001.

Report dated 30th June, 2021 says the appeal is

delayed by 05 days. Furthermore, certified copies of

judgment and decree of trial Court had not been filed.

None appears on behalf of appellant.

Let notice be issued to the learned advocate

enclosing copy of this order. In event steps are not

taken to remove the defects or appellant continues to

go unrepresented on adjourned date or thereafter or

either of the above, the appeal is likely to be

dismissed.

List in monthly list of August, 2021.

Additional Stamp Reporter will report on

removal of defects or omission in regard thereto, as

the case may be.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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