M/S. Indian Explosive Pvt. Ltd. & ... vs Union Of India & Ors
2021 Latest Caselaw 87 Cal

   01
07.01.2021

WPA 5929 of 2020 KC M/s. Indian Explosive Pvt. Ltd. & Anr.

Vs.

Union of India & Ors.

Mr. Kushal Chatterjee Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharya.

... for the petitioner.

There is a typographical error in the judgment and

order dated December 17, 2020. The number of writ petition

has been erroneously recorded.

Accordingly, in the judgment and order wherein it

has been written "W.P.A. 5992 of 2020" wrongly, it be

corrected as "W.P.A. 5929 of 2020".

The corrections be incorporated in the order

dated December 17, 2020. The department is directed to act

accordingly.

Urgent certified website copies of this order, if

applied for, be made available to the parties upon compliance

of the requisite formalities.

(Debangsu Basak, J.)