Kishor Ghosh vs The Chandernagore Municipal
2021 Latest Caselaw 727 Cal

Citation : 2021 Latest Caselaw 727 Cal
Judgement Date : 28 January, 2021

Calcutta High Court (Appellete Side)

Kishor Ghosh vs The Chandernagore Municipal on 28 January, 2021

   03
28.01.2021.
   d.p.
                                 W.P.A 10088 of 2020


                                 Kishor Ghosh
                                    -versus
                          The Chandernagore Municipal
                               Corporation & Ors.


                       Mr. R. N. Chakraborty,
                       Ms. Amrita De.
                                    ...For the Petitioner.

                       Mr. Kishore Datta, Advocate General,
                       Ms. Sumita Shaw,
                       Mr. Debabrata Chatterjee.
                                   ...For the Respondents.

Supplementary affidavit filed in Court today is taken on record.

Hearing is concluded. Judgment is reserved.

( Amrita Sinha, J.)

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